Bombay High Court
Regus Magnum Business Centres Private ... vs Payed International Freemoney Limited ... on 20 October, 2022
Author: R.I. Chagla
Bench: R.I. Chagla
Digitally signed
by JITENDRA
JITENDRA SHANKAR
NIJASURE
SHANKAR Date:
NIJASURE 2022.11.02
14:49:41
+0530
p2-comsl-31513-2022.doc
jsn
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
COMMERCIAL SUIT (L) NO.31513 OF 2022
WITH
INTERIM APPLICATION (L) NO.31515 OF 2022
Regus Magnum Business Centres Pvt. Ltd. ...Plaintiff
Versus
Payed International Freemoney Ltd. & Ors. ...Defendants
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Mr. Malcolm Desai i/b. J. Sagar Associates for the Plaintiff.
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CORAM : R.I. CHAGLA J
DATE : 20TH OCTOBER, 2022
ORDER :
1. Mentioned. Not on board. Taken on board.
2. The learned Counsel for the Plaintiff moved by way of praecipe dated 20th October, 2022 for extension of time to remove office objections.
3. Extension of time is granted. The Plaintiff shall remove 1/2 p2-comsl-31513-2022.doc all office objections within a period of three weeks from the date of this Order.
[R.I. CHAGLA J.] 2/2