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[Cites 0, Cited by 0] [Section 308] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 308(c) in Arunachal Pradesh Municipal Act, 2007

(c)there is need to create new or improvement means of communication and facilities for traffic, and that the most satisfactory methods of remedying these defects is to prepare an area improvement scheme in respect of such area, the Municipality may pass a resolution so to do.