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Madhya Pradesh High Court

M/S Virgo Softech Limited vs Department Of Food Civil Supplies And ... on 10 November, 2016

AC-27-2015

(M/S VIRGO SOF T E CH LIMITED Vs DEPARTMENT OF FOOD CIVIL SUPPLIES AND
CONSUMER PROTECTION GOVT. OFMP.)

10-11-2016

As jointly prayed by Ms Anjali Bhargav and Shri Akshit Agarwal, list this matter on 19.01.2017 in the same stage with liberty to mention.

(SUJOY PAUL) JUDGE MKL