Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 81 in The Nathdwara Temple Rules, 1973 81. Salaries and allowances. - The salaries and allowances payable to salaried officers and servants of the Board shall be such as may be determined by the Board.
