Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(i) in Telangana Buildings (Lease, Rent and Eviction) Control Act, 1960

(i)"Andhra area" means the territories which immediately before the 1st November 1956, were comprised in the State of Andhra;