Calcutta High Court (Appellete Side)
Om Prakash Bagaria vs Lions Club Of Raiganj Eye Hospital Trust ... on 1 July, 2013
Author: Tarun Kumar Gupta
Bench: Tarun Kumar Gupta
1
22.
01.07.2013.
F.B. C.O. 3349 of 2012 Om Prakash Bagaria
-Vs.-
Lions Club of Raiganj Eye Hospital Trust & Ors.
Mr. Arindam Banerjee, Mr. Bharat Bhushan ... For the Petitioner.
__________ Let the affidavit-of-service filed by the petitioner showing service of notice upon all the opposite parties be kept in the record.
However, on call none appears for any of the opposite parties.
Let the matter be fixed for hearing on 10th July, 2013 under the heading "Contested Application".
(Tarun Kumar Gupta, J.)