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State of Telangana - Section
Section 4 in Telangana Pulses, Edible Oil Edible Oil Seeds (Licensing, Storage and Regulation) Order, 2015
4. Period of Licence and fee chargeable.
- (i) Every licence granted under this Order shall be valid for a period of one year ending 31st March initially and may be renewed for a further for a period specified from time to time by the Government;| 1. | Licence Fees:- | |
| (a). | Composite licence for all Scheduled Commodities: | |
| Rs. Ps. | ||
| (i) | Wholesale and retail | 2250-00 |
| (ii) | Wholesale | 1500-00 |
| (iii) | Retail | 750-00 |
| (b). | Foodgrains (Pulses) | |
| (i) | Wholesale | 600-00 |
| (ii) | Retail | 300-00 |
| (c). | Edible oil-seeds/Edible oils: | |
| (i) | Wholesale | 600-00 |
| (ii) | Retail | 300-00 |
| 2. | Renewal Fees: | |
| (a) | Composite licence for all Scheduled Commodities | |
| (i) | Wholesale and retail | 500-00 |
| (ii) | Wholesale | 300-00 |
| (iii) | Retail | 200-00 |
| (b) | Foodgrains (Pulses) | |
| (i) | Wholesale | 200-00 |
| (ii) | Retail | 100-00 |
| (c) | Edible oil-seeds and Edible oils | |
| (i) | Wholesale | 200-00 |
| (ii) | Retail | 100-00 |
| 3. | Duplicate Licence Fees:- | |
| (a) Composite licence for all Scheduledcommodities : | ||
| (i) | Wholesale and Retail | 800-00 |
| (ii) | Wholesale | 500-00 |
| (iii) | Retail | 300-00 |
| (b) | Foodgrains (Pulses) | |
| (i) | Wholesale | 200-00 |
| (ii) | Retail | 100-00 |
| (c) | Edible oil seeds and edible oils | |
| (i) | Wholesale | 200-00 |
| (ii) | Retail | 100-00 |