Supreme Court - Daily Orders
Anjum Hussain vs Intellicity Business Park Pvt Ltd on 11 March, 2019
Bench: Uday Umesh Lalit, Indu Malhotra
ITEM NO.53 COURT NO.8 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 1676/2019
ANJUM HUSSAIN & ORS. Appellant(s)
VERSUS
INTELLICITY BUSINESS PARK PVT LTD & ORS. Respondent(s)
Date : 11-03-2019 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MS. JUSTICE INDU MALHOTRA
For Appellant(s) Mr. Prashant Bhushan, Adv
Mr. Rohit Kumar Singh, AOR
Mr. Raghuvendra Pratap Singh, Adv
Mr. Yash Srivastava, Adv.
Mr. Pawan Bhushan, Adv.
For Respondent(s)
Mr. Ashutosh Dubey, AOR
Mr. Santosh Chaurihaa,Adv
Mr. Abhishek Chauhan, Adv.
Ms. Rajshri Dubey, Adv.
Mr. Rajendra, Adv.
Mr. V.S. Rawat, Adv
Mr. Sushil Pandey, Adv.
Mr. Miraj, Adv.
UPON hearing the counsel the Court made the following
O R D E R
List on 02.04.2019 for final disposal.
In the meantime, respondent No.1 is at liberty to file affidavit in reply.
Signature Not Verified(INDU MARWAH) (SUMAN JAIN) Digitally signed by INDU MARWAH Date: 2019.03.13 COURT MASTER BRANCH OFFICER 13:12:47 IST Reason: