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[Cites 0, Cited by 14] [Entire Act]

Union of India - Section

Section 130D in The Customs Act, 1962

130D. Decision of High Court or Supreme Court on the case stated.

- [Omitted by the National Tax Tribunal Act, 2005 (49 of 2005), section 30 and Schedule, Part VI (w.e.f. 28-12-2005).]