Section 6(d) in Rajasthan Electricity Regulatory Commission (Appointment of Consultants) Regulations, 2011
(d)[ Engagement of a Government Company/Organization, if considered necessary base on importance and nature of assignment.] [Added by Rajasthan Notification No. RERC/Secy/Regulation-95, dated 12.10.2012-Rajasthan Gazette Extraordinary Part 7 dated 7.11.2012, pages 117(2) to 117(3).](ii)The fee payable to a consultant for each assignment shall be determined by the Commission
