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[Cites 0, Cited by 4] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(af) in The Bihar Panchayat Raj Act, 2006

(af)"Standing Committee" means a Standing Committee constituted by a Zila Parishad or a Panchayat Samiti or a Gram Panchayat under this Act;