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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(7) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(7)All objection received under sub rule (6), shall be affixed on the notice board of the office of the Project Authority. After time prescribed for receipt of objection is over, the Project Authority, shall consider the objection if any received and shall decide the objections and there after amend, if necessary, the map/sketch and list prepared under sub rule (4) and finally determine the area of each Territorial constituency and shall publish the same by affixing final map/sketch and list of survey number included in each constituency on the notice board of office of the Project Authority, Panchayat, Water Users Association and Distributary Committee concerned.Chapter-III Voter List