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[Cites 0, Cited by 0] [Section 49(2)] [Section 49] [Entire Act]

State of Chattisgarh - Subsection

Section 49(2)(b) in Chhattisagrh Nagarpalika Nirvachan Niyam, 1994

(b)read the relevant entry in the voters' list in full and ask him whether he is the person referred to in the entry;