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State of Jharkhand - Section

Section 634 in Bihar Education Code, 1961

634. Infirmary.

- One small room should be reserved in each hostel for use in cases of emergency as an isolation ward. It is advisable that such a room should be at the end of a verandah or at the end of a line of buildings. It is not necessary that this room should remain unused in ordinary times, but it should be distinctly marked and must be immediately vacated when required for use as an isolation ward.Note. - The above rule does not apply in places where there is suitable hospital accommodation available within convenient reach or where isolation rooms have already been constructed.
(e)Disorderly houses in the vicinity of educational institution.