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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Odisha - Subsection

Section 38(2)(m) in The Orissa Animal Contagious Diseases Act, 1949

(m)to regulate the isolation, detention, treatment (including sterilization and inoculation) and disposal of animals which are infective, or suspected of being infective and the disposal of carcasses and parts of carcasses;