Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Uttar Pradesh - Subsection

Section 21(c) in U.P. Prayagraj Mela Authority, Allahabad, Act, 2017

(c)plies any profession, trade or calling without a license obtained under the provisions of Section 8 or commits a breach of the conditions of such license, or