Calcutta High Court
Dhananjoy Bhar vs Smt. Pratima Bhar on 27 November, 2017
Author: Soumen Sen
Bench: Soumen Sen
ORDER SHEET
GA 3374 of 2011
WITH
CS 203 of 2011
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
DHANANJOY BHAR
Versus
SMT. PRATIMA BHAR
BEFORE:
The Hon'ble JUSTICE SOUMEN SEN
Date : 27th November, 2017.
The Court : None appears on behalf of the petitioner nor any accommodation is prayed for. It appears that the petitioner is not interested to proceed with the matter.
Under such circumstances, this application stands dismissed for default.
(SOUMEN SEN, J.) R.Bhar