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[Cites 0, Cited by 0] [Section 42] [Entire Act]

State of Rajasthan - Subsection

Section 42(7) in First Statutes of the University of Udaipur

(7)There shall be a Research Advisory Committee consisting of:-
(i)The Vice-Chancellor, as the Chairman;
(ii)The Deans, Associate Deans and Directors;
(iii)A representative of Rajasthan State Farmers Forum;
(iv)Director of Agriculture, Rajasthan or his representative;
(v)Director of Animal Husbandry, Rajasthan or his representative;
(vi)Director of Extension Education;
(vii)Dean of Post-graduate Studies;
(viii)Director of Agricultural Experiment Station to act as Secretary.