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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(c) in Delegation of Financial Powers Rules, 1978

(c)Restrictions and limitations regarding creation of posts, sanction of re-appropriation, grant of loans, sanction of contingent expenditure, grants-in-aid, contracts, etc., specified in the relevant rules should be observed.