Himachal Pradesh High Court
Sanju Sharma vs . State Of Hp on 1 April, 2023
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Sanju Sharma vs. State of HP .
Cr. MP(M) No. 2303 of 2022 01.04.2023 Present: Mr. Ashok Kumar Verma, Advocate vice Mr. Divya Raj Singh, Advocate, for the petitioner.
M/s Jitender Sharma, Tejasvi Sharma, Pushpender Jaswal and Baldev Negi, Additional Advocate Generals with Mr. Gautam Sood, Deputy Advocate General, for the respondent-State.
On the request of learned Counsel appearing for the petitoner, list for consideration on 11.04.2023.
(Ajay Mohan Goel) Judge April 01, 2023 (narender) ::: Downloaded on - 01/04/2023 20:46:18 :::CIS