Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 168] [Entire Act] State of Rajasthan - Subsection Section 168(1) in Rajasthan Panchayati Raj Rules, 1996 (1)A record of all sales through auction, by negotiation or by allotment for which Pattas are issued shall be kept by the Panchayat in Patta Bahi maintained in Form XXIV.
