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[Cites 0, Cited by 0] [Section 9(1)] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(1)(h) in Bihar Deed Writers Licensing Rules, 1996

(h)that he shall obey any direction that may from time to time be issued by the Licensing Authority or the Inspector-General of Registration regarding the preparation and the transcription of documents or copies for Registration;