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[Cites 0, Cited by 0] [Section 32(a)] [Section 32] [Entire Act]

Union of India - Subsection

Section 32(a)(ii) in The Companies (Amendment) Act, 2017

(ii)in the second proviso, for the words "transferred by the company to the reserves", the words "transferred by the company to the free reserves" shall be sustituted;