Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

State of Bihar - Subsection

Section 22(2)(a) in The Bihar and Orissa Aerial Ropeways Act, 1924

(a)for providing for the safety of persons carried on, and employed in the working of, aerial ropeways, and of the general public;