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Himachal Pradesh High Court

Vinay Bodh vs . Dolekar & Others on 9 March, 2023

Bench: Sabina, Satyen Vaidya

Vinay Bodh vs. Dolekar & others .

OSA No. 4 of 2016 a/w CO No. 32 of 2016 09.03.2023 Present: Mr. Paras Dhaulta, Advocate, vice counsel for the appellant.

Mr. Naresh Kumar Tomar, Advocate, for respondent No.1.

Mr. K. D. Sood, Sr. Advocate with Mr. Het Ram, Advocate, for respondents No. 2 and r 3.

Mr. Basant Pal Thakur, Advocate, for respondent No.4.

List after three weeks.

(Sabina) Acting Chief Justice (Satyen Vaidya) Judge 9th March, 2023 (kck) ::: Downloaded on - 10/03/2023 20:34:36 :::CIS