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[Cites 0, Cited by 0] [Section 6(7)] [Section 6] [Entire Act]

State of Nagaland - Subsection

Section 6(7)(c) in Nagaland Municipal Act, 2001

(c)Any right, privilege, obligation or liability acquires, accrued to or incurred by the municipal Council or Town Council immediately before such withdrawal, shall vest in or be enforceable against the Government.