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[Cites 0, Cited by 0] [Section 234(1)] [Section 234] [Entire Act]

State of Uttar Pradesh - Subsection

Section 234(1)(a) in Uttar Pradesh Municipal Corporation Act, 1959

(a)to discharge directly or indirectly into any Corporation drain any trade effluent except in accordance with the provisions of Section 240 or any liquid or other matter the discharge of which is prohibited by or under this Act or any other law for the time being in force;