Rajasthan High Court - Jodhpur
Sitaram Trivedi vs Nuclear Power Corp. Of India Ltd. ... on 6 July, 2022
Author: Arun Bhansali
Bench: Arun Bhansali
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 9290/2022
Sitaram Trivedi
----Petitioner
Versus
Nuclear Power Corp. Of India Ltd. (Npcil)
----Respondent
For Petitioner(s) : Mr. Karan Joshi for Mr. C.S. Kotwani.
For Respondent(s) :
HON'BLE MR. JUSTICE ARUN BHANSALI
Order 06/07/2022 Learned counsel for the petitioner submits that in similar nature writ petition being SBCWP No.6849/2022, notices have been ordered to be issued to the respondents.
In view of the submissions made, issue notice. Issue notice of the stay application also.
Notices be filed in two sets. Both sets of notices be given 'dasti' to learned counsel for the petitioner. One set of notices be sent through registered post, acknowledgment due.
Connect with SBCWP No.6849/2022.
(ARUN BHANSALI),J 72-Rmathur/-
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