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[Cites 0, Cited by 0] [Section 25(5)] [Section 25] [Entire Act]

State of Madhya Pradesh - Subsection

Section 25(5)(iii) in The M.P. Vanijyik Kar Niyam, 1995

(iii)the annual return shall be accompanied by the challan in Form 39 in respect of tax paid for the four quarter of the year;