Gujarat High Court
Gbs Corporation vs Ventral Print Media Private Limited & on 16 July, 2015
Author: Vipul M. Pancholi
Bench: Vipul M. Pancholi
O/COMP/222/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
COMPANY PETITION NO. 222 of 2015
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GBS CORPORATION....Petitioner(s)
Versus
VENTRAL PRINT MEDIA PRIVATE LIMITED &
2....Respondent(s)
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Appearance:
MR DIPAK R DAVE, ADVOCATE for the Petitioner(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE VIPUL M. PANCHOLI
Date : 16/07/2015
ORAL ORDER
Heard learned advocate Mr. Dipak R. Dave for the petitioner.
Notice returnable on 3rd August 2015.
(VIPUL M. PANCHOLI, J.) Jani Page 1 of 1