Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Gujarat High Court

Gbs Corporation vs Ventral Print Media Private Limited & on 16 July, 2015

Author: Vipul M. Pancholi

Bench: Vipul M. Pancholi

         O/COMP/222/2015                               ORDER




          IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                 COMPANY PETITION  NO. 222 of 2015

==============================================================
               GBS CORPORATION....Petitioner(s)
                            Versus
            VENTRAL PRINT MEDIA PRIVATE LIMITED  & 
                      2....Respondent(s)
==============================================================
Appearance:
MR DIPAK R DAVE, ADVOCATE for the Petitioner(s) No. 1
==============================================================

         CORAM: HONOURABLE MR.JUSTICE VIPUL M. PANCHOLI
 
                           Date : 16/07/2015
 
                              ORAL ORDER

Heard learned advocate Mr. Dipak R. Dave for the  petitioner. 

Notice returnable on 3rd August 2015. 

(VIPUL M. PANCHOLI, J.)  Jani Page 1 of 1