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[Cites 0, Cited by 0] [Section 8] [Entire Act]

Union of India - Subsection

Section 8(14) in The Coal Mines (Special Provisions) Act, 2015

(14)Upon termination of vesting order or allotment order, the nominated authority may auction the coal mine under section 4 or allot the coal mine undersection 5 as may be determined by the Central Government.