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[Cites 0, Cited by 0] [Section 27(4)] [Section 27] [Entire Act]

State of Madhya Pradesh - Subsection

Section 27(4)(b) in The M.P. Ancient Monuments and Archaeological Sites and Remains Act, 1964

(b)if compensation would have been so payable, the compensation payable in respect of that provision of the notification shall not be greater than the compensation which would have been so payable.