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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Andhra Pradesh - Subsection

Section 1(6) in The Andhra Pradesh Panchayat Raj (Functions of Panchayat Secretary) Rules, 2002

(6)He shall take the responsibility of the protection of Government and Panchayat properties and lands and maintenance of village chavadies with clean and green.