Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 6 in The Quality Of Service (Code Of Practice For Metering And Billing Accuracy) Regulation, 2006

6. Auditing of metering and billing system

.-The Authority shall notify the panel of auditors to certify the metering and billing system of service providers. The service providers shall arrange audit of their metering and billing system in compliance with this regulation on an annual basis through any one of the auditors as may be notified by the Authority and an audit certificate thereof shall be furnished to the Authority not later than 30th June of every year.