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Delhi High Court - Orders

Bsbk Engineers Private Limited ... vs Assistant Commissioner Of Income Tax ... on 14 February, 2022

Author: Manmohan

Bench: Manmohan

                          $~6-14 & 18
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     W.P.(C) 13862/2021 & CM APPL. 43757/2021
                                BSBK ENGINEERS PRIVATE LIMITED (RESULTING
                                COMPANY OF VOGUE LEASING AND FINANCE PVT. LTD.)
                                                                           ..... Petitioner
                                            Through: Mr.Amol Sinha, Mr.Ashvini Kumar
                                                     & Mr. Abhinav Arya, Advs.
                                            versus
                                ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL
                                CIR-13 DELHI                            ..... Respondent
                                             Through: Mr.Sanjay Kumar, Sr. Standing
                                                      Counsel with Ms.Easha Kadiyan, Jr.
                                                      Standing Counsel.
                          $~7
                          +     W.P.(C) 13883/2021 & CM APPL. 43828/2021
                                BSBK ENGINEERS PRIVATE LIMITED (RESULTING
                                COMPANY OF MADHULIKA FINANCE COMPANY LTD.)
                                                                           ..... Petitioner
                                            Through: Mr.Amol Sinha, Mr.Ashvini Kumar
                                                     & Mr. Abhinav Arya, Advs.
                                            versus
                                ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL
                                CIR-13 DELHI                            ..... Respondent
                                             Through: Mr.Sanjay Kumar, Sr. Standing
                                                      Counsel with Ms.Easha Kadiyan, Jr.
                                                      Standing Counsel.
                          $~8
                          +     W.P.(C) 13930/2021 & CM APPL. 43990/2021
                                RELIGARE ENTERPRISES LTD. (AS SUCCESSOR-IN-
                                INTEREST OF RGAM INVESTMENT ADVISERS PRIVATE
                                LIMITED)            ..... Petitioner
                                            Through: Mr.Rohit Jain, Mr.Aniket D. Agrawal
                                                         & Ms.Manisha Sharma, Advs.
                                            versus


Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:15.02.2022
18:30:16
                                 ASSISTANT COMMISSIONER OF INCOME TAX & ANR.
                                                                        ..... Respondents
                                             Through: Mr.Sunil Kumar Agarwal, Sr.
                                                      Standing Counsel with Mr.Tushar
                                                      Gupta, Jr. Standing Counsel &
                                                      Mr.Samarth Chaudhari, Adv.

                          $~9
                          +     W.P.(C) 14005/2021 & CM APPL. 44201/2021
                                RELIGARE ENTERPRISES LTD. (AS SUCCESSOR-IN-
                                INTEREST OF RELIGARE CAPITAL MARKETS (INDIA) PVT.
                                LTD.)              ..... Petitioner
                                                Through: Mr.Rohit Jain, Mr.Aniket D. Agrawal
                                                                & Ms.Manisha Sharma, Advs.
                                                versus
                                ASSISTANT COMMISSIONER OF INCOME TAX & ANR.
                                                                                  ..... Respondents
                                                Through: Mr.Sunil Kumar Agarwal, Sr.
                                                                Standing Counsel with Mr.Tushar
                                                                Gupta, Jr. Standing Counsel &
                                                                Mr.Samarth Chaudhari, Adv.

                          $~10
                          +    W.P.(C) 14061/2021 & CM APPL. 44381/2021
                               RELIGARE ENTERPRISES LTD. (AS SUCCESSOR-IN-
                               INTEREST     OF        RELIGARE          ARTS  INVESTMENT
                               MANAGEMENT LIMITED)          ..... Petitioner
                                               Through: Mr.Rohit Jain, Mr.Aniket D. Agrawal
                                                         & Ms.Manisha Sharma, Advs.
                                               versus
                               ASSISTANT COMMISSIONER OF INCOME TAX & ANR.
                                                                             ..... Respondents
                                               Through: Mr.Sunil Kumar Agarwal, Sr.
                                                         Standing Counsel with Mr.Tushar
                                                         Gupta, Jr. Standing Counsel &
                                                         Mr.Samarth Chaudhari, Adv.




Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:15.02.2022
18:30:16
                           $~11
                          +    W.P.(C) 14062/2021 & CM APPL. 44383/2021
                               RELIGARE ENTERPRISES LTD (AS SUCCESSOR-IN-INTEREST
                               OF RGAM CAPITAL INDIA LTD.)                ..... Petitioner
                                               Through: Mr.Rohit Jain, Mr.Aniket D. Agrawal
                                                         & Ms.Manisha Sharma, Advs.

                                                versus
                               ASSISTANT COMMISSIONER OF INCOME TAX & ANR.
                                                                       ..... Respondents
                                            Through: Mr.Sunil Kumar Agarwal, Sr.
                                                     Standing Counsel with Mr.Tushar
                                                     Gupta, Jr. Standing Counsel &
                                                     Mr.Samarth Chaudhari, Adv.
                          $~12
                          +    W.P.(C) 14296/2021 & CM APPL. 45088/2021
                               BSBK ENGINEERS PRIVATE LIMITED (RESULTING
                               COMPANY OF PARISHUDH FINANCE COMPANY PVT. LTD.)
                                                                              ..... Petitioner
                                            Through: Mr.Amol Sinha, Mr.Ashvini Kumar
                                                     & Mr. Abhinav Arya, Advs.
                                            versus
                               ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL
                               CIR-13 DELHI                            ..... Respondent
                                            Through: Mr.Sanjay Kumar, Sr. Standing
                                                     Counsel with Ms.Easha Kadiyan, Jr.
                                                     Standing Counsel.
                          $~13
                          +    W.P.(C) 14306/2021 & CM APPL. 45105/2021
                               RANGOLI RESORTS PVT LTD (AS SUCCESSOR IN INTEREST
                               OF POLYFLEX MARKETING PVT LTD)                ..... Petitioner
                                               Through: Mr.Rohit Jain, Mr.Aniket D. Agrawal
                                                         & Ms.Manisha Sharma, Advs.
                                               versus
                               ASSISTANT COMMISSIONER OF INCOME TAX & ANR.
                                                                            ..... Respondents
                                               Through: Mr.Ruchir Bhatia, Sr. Standing
                                                         Counsel.


Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:15.02.2022
18:30:16
                           $~14
                          +    W.P.(C) 14798/2021 & CM APPL. 46607/2021
                                MADHU VINIYOG PRIVATE LIMITED (MARIGOLD NIRMAN
                                PVT. LTD. MERGED WITH PETITIONER)          ..... Petitioner
                                              Through: Mr.Rohit Bansal, Adv.

                                                     versus
                                DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 16(1),
                                DELHI & ANR.                        ..... Respondents
                                             Through: Mr.Abhishek Maratha, Sr. Standing
                                                      Counsel.

                          $~18
                          +    W.P.(C) 2230/2022 & CM APPL. 6419-20/2022
                                AJAY THAKKAR (ON BEHALF OF M/S NICCO POWER
                                PROJECTS PVT LTD SINCE DISSOLVED)          ..... Petitioner
                                              Through: Mr.Nagesh    Kumar         Behl      &
                                                       Mr.Mayank Pachauri, Advs.
                                              versus
                                ITO WARD 18(3) DELHI                                  ..... Respondent
                                               Through:            Ms.Vibhooti Malhotra, Sr. Standing
                                                                   Counsel with Mr.Shailendra Singh, Jr.
                                                                   Standing Counsel with Mr.Udit
                                                                   Sharma, Adv.
                                CORAM:
                                HON'BLE MR. J USTICE MANMOHAN
                                HON'BLE MR. J USTICE NAVIN CHAWLA

                                                     ORDER

% 14.02.2022 Learned counsel for the respondents are given last and final opportunity to file their counter-affidavits within six weeks. Rejoinder- affidavits, if any, be filed before the next date of hearing.

The contesting parties are also directed to file their short written submissions not exceeding two pages each along with judgment(s) that they Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:15.02.2022 18:30:16 wish to rely upon, at least four weeks prior to the next date of hearing.

List on 07th September, 2022.

Interim orders to continue.

MANMOHAN, J NAVIN CHAWLA, J FEBRUARY 14, 2022/rv Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:15.02.2022 18:30:16