Delhi High Court - Orders
Bsbk Engineers Private Limited ... vs Assistant Commissioner Of Income Tax ... on 14 February, 2022
Author: Manmohan
Bench: Manmohan
$~6-14 & 18
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13862/2021 & CM APPL. 43757/2021
BSBK ENGINEERS PRIVATE LIMITED (RESULTING
COMPANY OF VOGUE LEASING AND FINANCE PVT. LTD.)
..... Petitioner
Through: Mr.Amol Sinha, Mr.Ashvini Kumar
& Mr. Abhinav Arya, Advs.
versus
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL
CIR-13 DELHI ..... Respondent
Through: Mr.Sanjay Kumar, Sr. Standing
Counsel with Ms.Easha Kadiyan, Jr.
Standing Counsel.
$~7
+ W.P.(C) 13883/2021 & CM APPL. 43828/2021
BSBK ENGINEERS PRIVATE LIMITED (RESULTING
COMPANY OF MADHULIKA FINANCE COMPANY LTD.)
..... Petitioner
Through: Mr.Amol Sinha, Mr.Ashvini Kumar
& Mr. Abhinav Arya, Advs.
versus
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL
CIR-13 DELHI ..... Respondent
Through: Mr.Sanjay Kumar, Sr. Standing
Counsel with Ms.Easha Kadiyan, Jr.
Standing Counsel.
$~8
+ W.P.(C) 13930/2021 & CM APPL. 43990/2021
RELIGARE ENTERPRISES LTD. (AS SUCCESSOR-IN-
INTEREST OF RGAM INVESTMENT ADVISERS PRIVATE
LIMITED) ..... Petitioner
Through: Mr.Rohit Jain, Mr.Aniket D. Agrawal
& Ms.Manisha Sharma, Advs.
versus
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:15.02.2022
18:30:16
ASSISTANT COMMISSIONER OF INCOME TAX & ANR.
..... Respondents
Through: Mr.Sunil Kumar Agarwal, Sr.
Standing Counsel with Mr.Tushar
Gupta, Jr. Standing Counsel &
Mr.Samarth Chaudhari, Adv.
$~9
+ W.P.(C) 14005/2021 & CM APPL. 44201/2021
RELIGARE ENTERPRISES LTD. (AS SUCCESSOR-IN-
INTEREST OF RELIGARE CAPITAL MARKETS (INDIA) PVT.
LTD.) ..... Petitioner
Through: Mr.Rohit Jain, Mr.Aniket D. Agrawal
& Ms.Manisha Sharma, Advs.
versus
ASSISTANT COMMISSIONER OF INCOME TAX & ANR.
..... Respondents
Through: Mr.Sunil Kumar Agarwal, Sr.
Standing Counsel with Mr.Tushar
Gupta, Jr. Standing Counsel &
Mr.Samarth Chaudhari, Adv.
$~10
+ W.P.(C) 14061/2021 & CM APPL. 44381/2021
RELIGARE ENTERPRISES LTD. (AS SUCCESSOR-IN-
INTEREST OF RELIGARE ARTS INVESTMENT
MANAGEMENT LIMITED) ..... Petitioner
Through: Mr.Rohit Jain, Mr.Aniket D. Agrawal
& Ms.Manisha Sharma, Advs.
versus
ASSISTANT COMMISSIONER OF INCOME TAX & ANR.
..... Respondents
Through: Mr.Sunil Kumar Agarwal, Sr.
Standing Counsel with Mr.Tushar
Gupta, Jr. Standing Counsel &
Mr.Samarth Chaudhari, Adv.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:15.02.2022
18:30:16
$~11
+ W.P.(C) 14062/2021 & CM APPL. 44383/2021
RELIGARE ENTERPRISES LTD (AS SUCCESSOR-IN-INTEREST
OF RGAM CAPITAL INDIA LTD.) ..... Petitioner
Through: Mr.Rohit Jain, Mr.Aniket D. Agrawal
& Ms.Manisha Sharma, Advs.
versus
ASSISTANT COMMISSIONER OF INCOME TAX & ANR.
..... Respondents
Through: Mr.Sunil Kumar Agarwal, Sr.
Standing Counsel with Mr.Tushar
Gupta, Jr. Standing Counsel &
Mr.Samarth Chaudhari, Adv.
$~12
+ W.P.(C) 14296/2021 & CM APPL. 45088/2021
BSBK ENGINEERS PRIVATE LIMITED (RESULTING
COMPANY OF PARISHUDH FINANCE COMPANY PVT. LTD.)
..... Petitioner
Through: Mr.Amol Sinha, Mr.Ashvini Kumar
& Mr. Abhinav Arya, Advs.
versus
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL
CIR-13 DELHI ..... Respondent
Through: Mr.Sanjay Kumar, Sr. Standing
Counsel with Ms.Easha Kadiyan, Jr.
Standing Counsel.
$~13
+ W.P.(C) 14306/2021 & CM APPL. 45105/2021
RANGOLI RESORTS PVT LTD (AS SUCCESSOR IN INTEREST
OF POLYFLEX MARKETING PVT LTD) ..... Petitioner
Through: Mr.Rohit Jain, Mr.Aniket D. Agrawal
& Ms.Manisha Sharma, Advs.
versus
ASSISTANT COMMISSIONER OF INCOME TAX & ANR.
..... Respondents
Through: Mr.Ruchir Bhatia, Sr. Standing
Counsel.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ
Signing Date:15.02.2022
18:30:16
$~14
+ W.P.(C) 14798/2021 & CM APPL. 46607/2021
MADHU VINIYOG PRIVATE LIMITED (MARIGOLD NIRMAN
PVT. LTD. MERGED WITH PETITIONER) ..... Petitioner
Through: Mr.Rohit Bansal, Adv.
versus
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 16(1),
DELHI & ANR. ..... Respondents
Through: Mr.Abhishek Maratha, Sr. Standing
Counsel.
$~18
+ W.P.(C) 2230/2022 & CM APPL. 6419-20/2022
AJAY THAKKAR (ON BEHALF OF M/S NICCO POWER
PROJECTS PVT LTD SINCE DISSOLVED) ..... Petitioner
Through: Mr.Nagesh Kumar Behl &
Mr.Mayank Pachauri, Advs.
versus
ITO WARD 18(3) DELHI ..... Respondent
Through: Ms.Vibhooti Malhotra, Sr. Standing
Counsel with Mr.Shailendra Singh, Jr.
Standing Counsel with Mr.Udit
Sharma, Adv.
CORAM:
HON'BLE MR. J USTICE MANMOHAN
HON'BLE MR. J USTICE NAVIN CHAWLA
ORDER
% 14.02.2022 Learned counsel for the respondents are given last and final opportunity to file their counter-affidavits within six weeks. Rejoinder- affidavits, if any, be filed before the next date of hearing.
The contesting parties are also directed to file their short written submissions not exceeding two pages each along with judgment(s) that they Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:15.02.2022 18:30:16 wish to rely upon, at least four weeks prior to the next date of hearing.
List on 07th September, 2022.
Interim orders to continue.
MANMOHAN, J NAVIN CHAWLA, J FEBRUARY 14, 2022/rv Signature Not Verified Digitally Signed By:KRISHNA BHOJ Signing Date:15.02.2022 18:30:16