Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Section 110] [Entire Act] Union of India - Subsection Section 110(1) in The Representation of the People Act, 1951 (1)If there are more petitioners than one, no application to withdraw an election petition shall be made except with the consent of all the petitioners.
