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State of West Bengal - Section

Section 15 in The St. Thomas' School Act, 1923.

15. Power to Governors to make rules.

- The Governors may from time to time make rules for any of the following purposes, namely:-(a)for their own guidance and for the conduct of their business;(aa)[ prescribing the manner in which the election referred to in sub-section (2) of section 2 shall be held;] [Clause (aa) inserted by Bengal Act 8 of 1941.](b)to determine the persons by whom orders for payment of money, contracts, transfers and other documents may be signed on behalf of the Governors;(c)for the management and control of the school in all its departments including any hostel that may be established in connection with the school;(d)regulating the proceedings of sub-committees;(e)prescribing the rates and the conditions under which contributions may be paid by the Governors and their officers, teachers and servants to the provident fund or funds which may be established under section 14, and determining the conditions of payments from such fund or funds.The First Schedule.(See section 8.)
(1)With the exception of the St. Thomas' Church building and the land consecrated therewith, measuring one hundred and eighteen feet by fifty-nine feet, the site with buildings thereon known as the Calcutta Free School, situated at 58, Free School Street, 28, Marquis Street, and 6, Marquis Lane, Calcutta, measuring about thirty-one bighas, and bounded as follows:-"On the north by pucca houses, a small Church known as St. Joseph's (Madrasi) Chapel and Market Street ; on the south by a house and Marquis Street; on the east by a house and Collin Street (formerly called Collinga Bazar Street); and on the west by Free School Street."
(2)The leasehold of the land and buildings, known as Kidderpore House, situated on 4, Diamond Harbour Road in Kidderpore in the district of 24-Parganas, containing an area of twenty-one decimal nought four acres or thereabouts, and bounded as follows:-"On the north by St. Stephen's Church compound and Government land of the Cattle Market, on the north-east corner by the Orphangunge Road; on the east by the premises of the Zoological Gardens and the Meteorological Observatory compound; on the south by the land of the lines of the Governor's Body Guard; and on the west by the compound of St. Stephen's Personage and Diamond Harbour Road."The Second Schedule(See section 8.)List of funds.