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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(3) in The Maharashtra Employees of Private Schools (Conditions of Service) Rules, 1981

(3)[ Every secondary school with more than ten classes shall have one or more Supervisors in accordance with the provisions of sub-rule (4).] [Sub-rule (3) was substituted by Notification No. PST.1083/194/SE-3-Cell, dated 20.12.1984.]