Section 42 in The Appellate Tribunal For Electricity (Procedure, Form, Fee And Record Of Proceedings) Rules, 2007
42. Contents of main file.-
The main file shall be kept in the following order and it shall be maintained as permanent record till ordered to be destroyed under the rules:-(a)Index;(b)Order sheet;(c)Final order or judgement;(d)Memo of appeal or petition as the case may be together with any schedule annexed thereto;(e)Counter or reply or objection, if any;(f)(i)Oral evidence or proof of affidavit(ii)Evidence taken on commission; and(iii)Documentary evidence.(g)Written arguments.
