Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] State of Madhya Pradesh - Section Section 3 in The Agriculturists Loans Act, 1884 3. [Repeal of Act X of 1879, and Sections 4 and 5 of Act XV of 1880], Repealed by the Repealing Act, 1938 (1 of 1938), Section 2 and Schedule.
