Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 33] [Entire Act] State of Gujarat - Subsection Section 33(1) in The Gujarat Homoeopathic Act, 1963 (1)No person other than registered practitioners or an enlisted practitioner shall practise the Homoeopathic system of medicine.
