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[Cites 0, Cited by 0] [Section 110(2)] [Section 110] [Entire Act]

State of Tamilnadu - Subsection

Section 110(2)(l) in Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Act, 1961

(l)the terms and conditions of service of the Chairman and members of the Land Board [xxx] [The words 'and of the Sugar Factory Board' were omitted by section 3 (22) of the Tamil Nadu Land Reforms (Fixation of Ceiling on Land) Amendment Act, 1971 (Tamil Nadu Act 41 of 1971).];