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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(1)(d) in The National Law University Orissa Act, 2008

(d)to organize lecturers, seminars, symposia and conferences, to promote legal knowledge and to make law and legal processes as efficient instruments of social development;