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[Cites 0, Cited by 0] [Section 57(2)] [Section 57] [Entire Act]

State of Tamilnadu - Subsection

Section 57(2)(a) in Malabar Tenancy Act, 1929

(a)the investing of Courts of Original jurisdiction with powers to try summarily suits for the recovery of rent or michavaram and the procedure to be followed in such suits;