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State of Uttar Pradesh - Section

Section 1 in THE UTTAR PRADESH PUBLIC SERVICES (RESERVATION FOR ECONOMICALLY WEAKER SECTIONS) ACT, 2020

1. Short title and commencement

(1)This Act may be called the Uttar Pradesh Public Service,(Reservation For Economically Weaker Section) Act, 2020.
(2)It shall be deemed to have come into force on February 01, 2019.