Delhi High Court - Orders
Bhayana Builders Pvt. Ltd vs Chintels India Ltd on 1 December, 2020
Author: Rekha Palli
Bench: Rekha Palli
Via video conferencing
$~19 & 20
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ OMP (ENF.) (COMM.) 174/2019
BHAYANA BUILDERS PVT. LTD. ..... Decree Holder
Through Mr.Rajiv Nayar, Sr.Adv. with
Mr.Gaurav Mitra, Ms.Meghna Mishra,
Ms.Manmeet Kaur, Mr.Yashvardhan Bandi,
Ms.Anhali Dwivedi, Ms.Shriya, Advs.
versus
CHINTELS INDIA LTD. ..... Judgement Debtor
Through Mr. Arshdeep Singh Khurana & Mr.
Kotla Harshavardhan, Advs.
+ OMP (ENF.) (COMM.) 175/2019
BHAYANA BUILDERS PVT. LTD. ..... Decree Holder
Through Mr.Rajiv Nayar, Sr.Adv. with
Mr.Gaurav Mitra, Ms.Meghna Mishra,
Ms.Manmeet Kaur, Mr.Yashvardhan Bandi,
Ms.Anhali Dwivedi, Ms.Shriya, Advs.
versus
CHINTELS INDIA LTD. ..... Judgement Debtor
Through Mr. Arshdeep Singh Khurana & Mr.
Kotla Harshavardhan, Advs.
CORAM:
HON'BLE MS. JUSTICE REKHA PALLI
ORDER
% 01.12.2020 List the present petitions along with O.M.P. (COMM) 445/2019 on 25.02.2021.
REKHA PALLI, J.
DECEMBER 1, 2020/sr Signature Not Verified Digitally Signed By:SAURABH RAWAT Signing Date:02.12.2020 11:02:19