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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Gujarat - Subsection

Section 5(3)(d) in Bachelor of Hotel and Tourism Management Courses (Regulation of Admission and Payment of Fees) Rules, 2013

(d)Officers or Employees of United Nations, UNICEF, World Health Organization (WHO) and such other International Organization located in the Gujarat State; or