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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Bihar - Subsection

Section 55(c) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(c)Every lifting appliance is provided with adequate and efficient brakes which-
(i)are capable of preventing fall of suspended load (including any test load) and of effectively controlling such load while it is being lowered;
(ii)act without shock;
(iii)have shoes that can be easily removed for running; and
(iv)are provided with simple and easily accessible means of adjustment: