Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act] State of Assam - Subsection Section 55(2)(a) in Assam State Capital Region Development Authority Act, 2017 (a)the manner in which and the purposes for which the Authority may associate with itself any person under section 10;