Madhya Pradesh High Court
Sugrib Singh Bhadoria vs State Of M.P. on 8 September, 2025
1 WP-6053-2012
IN THE HIGH COURT OF MADHYA PRADESH
AT GWALIOR
WP No. 6053 of 2012
(SUGRIB SINGH BHADORIA Vs STATE OF M.P. )
Dated : 08-09-2025
Shri S.P. Sharma - Advocate for the petitioner.
Shri B.M. Patel - Government Advocate for the respondent/State.
As prayed by learned counsel for the petitioner, list this case after four weeks.
(ANAND SINGH BAHRAWAT) JUDGE Monika Signature Not Verified Signed by: MONIKA SHARMA Signing time: 9/9/2025 11:50:55 AM